Allahabad High Court
Mirza Faisal Beg vs State Of U.P. on 27 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7348 of 2015 Applicant :- Mirza Faisal Beg Opposite Party :- State Of U.P. Counsel for Applicant :- Qazi Sabihur Rahman,Ali Hasan,Mirza Nasir Ali Beg,Rajesh Mishra Counsel for Opposite Party :- Govt. Advocate,Atul Verma Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.
List thereafter.
Order Date :- 27.10.2015 A.