Allahabad High Court
Sahab Yadav vs State Of U.P. on 26 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 4756 of 2013 Appellant :- Sahab Yadav Respondent :- State Of U.P. Counsel for Appellant :- A.K. Yadav,D.K. Pandey,R. Bhargava,Rajiv Gupta,Shweta Singh Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
As prayed, list in the month of January, 2016.
Order Date :- 26.10.2015 Ashish Pd.