Allahabad High Court
Manoj Kumar Singh vs The Committee Of Management on 26 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4947 of 1998 Petitioner :- Manoj Kumar Singh Respondent :- The Committee Of Management Counsel for Petitioner :- Girish Chandra Verma Counsel for Respondent :- C.S.C.,Bagesh Kumar Shukla Hon'ble Dr. Devendra Kumar Arora,J.
It has been informed by the Counsel for the petitioner that the controversy as involved in the present case has been referred to the larger Bench in writ petition no. 655 (SS) 2014:Abhishek Tripathi Vs. State of U.P. and others and as such the writ petition may be listed after the verdict is pronounced.
Accordingly, list this case after pronouncement of the verdict by the larger Bench.
Order Date :- 26.10.2015 Arvind