Allahabad High Court
Devendra Mishra vs State Of U.P. And 15 Others on 26 October, 2015
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 59033 of 2015 Petitioner :- Devendra Mishra Respondent :- State Of U.P. And 15 Others Counsel for Petitioner :- Vineet Kumar Singh Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan Hon'ble Abhinava Upadhya,J.
Learned Standing Counsel represents the respondents no. 1 to 3 and Sri Tariq Maqbool Khan, Advocate has accepted notice on behalf of the respondent no.4, Gaon Sabha.
Issue notice to the respondents no. 5 to 16.
Steps be taken within a week.
The respondents may file counter affidavit within one month.
Order Date :- 26.10.2015 Lbm/-