Allahabad High Court
Genda Lal & 3 Others vs State Of U.P. on 16 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 4491 of 2013 Appellant :- Genda Lal & 3 Others Respondent :- State Of U.P. Counsel for Appellant :- Kamal Kishor Mishra,C.P. Singh Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Nobody is present even in the revised call of cause list to press the bail application filed in the appeal.
Let the same be listed in the month of January, 2016.
Order Date :- 16.10.2015 Ashish Pd.