Allahabad High Court
Yogendra Singh Yadav vs State Of U.P. & Others on 16 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5974 of 1996 Petitioner :- Yogendra Singh Yadav Respondent :- State Of U.P. & Others Counsel for Petitioner :- S.K. Kalia,Avnish Bhatt,Birendra Singh,Vidhu Bhushan Kalia Counsel for Respondent :- C.S.C.,Manoj Kumar Mishra Hon'ble Dr. Devendra Kumar Arora,J.
It has been informed that Sri Manoj Kumar Mishra, learned Counsel for the opposite party is busy in some other court and the request has been made for pass over the case.
In view of the above, case is adjourned.
List again.
Order Date :- 16.10.2015 Arvind