Bhagwat Saran [Objection Filed] vs C/M Satyanami Vidyapaeeth Higher ...

Citation : 2015 Latest Caselaw 3363 ALL
Judgement Date : 16 October, 2015

Allahabad High Court
Bhagwat Saran [Objection Filed] vs C/M Satyanami Vidyapaeeth Higher ... on 16 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6757 of 2004
 

 
Petitioner :- Bhagwat Saran [Objection Filed]
 
Respondent :- C/M Satyanami Vidyapaeeth Higher Seconderty Schools
 
Counsel for Petitioner :- L.K.Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri L.K.Pathak, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 16.10.2015 Arvind