Allahabad High Court
Abhishek Kumar Verma S/O Banwari ... vs State Of U.P. Thru Secy. Panchayat ... on 16 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7906 of 2009 Petitioner :- Abhishek Kumar Verma S/O Banwari Lal Respondent :- State Of U.P. Thru Secy. Panchayat Raj & Ors. Counsel for Petitioner :- M.C. Shukla,Abhaya Kumar Dixit,Arun Kumar Tiwari,Atul Kumar Dixit Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Arun Kumar Tiwari, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 16.10.2015 Arvind