Allahabad High Court
State Of U.P. vs Nirbhay Raj Singh @ Sanjay Singh on 16 October, 2015
Bench: Rajesh Dayal Khare
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 37920 of 2015 Applicant :- State Of U.P. Opposite Party :- Nirbhay Raj Singh @ Sanjay Singh Counsel for Applicant :- Akhilesh Singh Counsel for Opposite Party :- G.A. Hon'ble Rajesh Dayal Khare,J.
Issue notice returnable at an early date.
Order Date :- 16.10.2015 Shz