Guddu Pasi @ Govind Pasi vs State Of U.P.

Citation : 2015 Latest Caselaw 3359 ALL
Judgement Date : 16 October, 2015

Allahabad High Court
Guddu Pasi @ Govind Pasi vs State Of U.P. on 16 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9333 of 2015
 

 
Applicant :- Guddu Pasi @ Govind Pasi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Suresh Pal,Kapil Kumar Bhargava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

Order Date :- 16.10.2015 A.