Allahabad High Court
Saurabh Kumar @ Pintu vs The State Of U.P.Thru Secy.Home ... on 16 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Criminal Misc. Correction Application No. 111521 of 2015 In Case :- BAIL No. - 8961 of 2015 Applicant :- Saurabh Kumar @ Pintu Opposite Party :- The State Of U.P.Thru Secy.Home Dept.,Civil Sec., Lucknow Counsel for Applicant :- Deep Narayan Tripathi Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Heard learned counsel for the applicant.
Correction application is allowed.
Necessary correction has been incorporated in the order dated 14.10.2015.
In the second line of paragraph no. 5 of the order dated 14.10.2015 " Section 376D" be read as "Section 376A."
Order Date :- 16.10.2015 A.