Allahabad High Court
Manish Kumar vs State Of U.P.Through Se Secondery ... on 16 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2691 of 2004 Petitioner :- Manish Kumar Respondent :- State Of U.P.Through Se Secondery Education And 3 Ors Counsel for Petitioner :- Pankaj Bajpai,Krishna Kumar Singh,Manoj Kumar Pandey Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Manoj Kumar Pandey, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 16.10.2015 Arvind