Allahabad High Court
Phool Chand vs Remote Sensing Application ... on 16 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5178 of 2000 Petitioner :- Phool Chand Respondent :- Remote Sensing Application Centre U.P.Lucknow Th.Director Counsel for Petitioner :- O.P.Srivastava,V.K.Dubey Counsel for Respondent :- Akhilesh Kalra,Deepak Seth Hon'ble Dr. Devendra Kumar Arora,J.
On the request of Sri Deepak Seth, learned Counsel for the opposite parties, list this case in the month of November, 2015.
Order Date :- 16.10.2015 Arvind