Allahabad High Court
Saleem vs State Of U.P. on 16 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9330 of 2015 Applicant :- Saleem Opposite Party :- State Of U.P. Counsel for Applicant :- Nand Kishore Patel,Mahendra Nath Pandey Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 16.10.2015 A.