Allahabad High Court
Kandhai Lal vs State Of U.P. Through The ... on 16 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 3404 of 2010 Petitioner :- Kandhai Lal Respondent :- State Of U.P. Through The Secy.Irrigation Dept.Lucknow Counsel for Petitioner :- Sanjay Saxena,Surya Kumar Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
Sri Sanjay Saxena, learned Counsel for the petitioner is reported to be ill.
Case is adjourned.
List again.
Order Date :- 16.10.2015 Arvind