Allahabad High Court
Rajeshwar Prasad Srivastava ... vs U.P.State Agro Industrial ... on 16 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 7611 of 2008 Petitioner :- Rajeshwar Prasad Srivastava [Hearing List] Respondent :- U.P.State Agro Industrial Corporation Thru M.D.& Ors Counsel for Petitioner :- Gaurav Mehrotra,Niraj Kumar Srivastava Counsel for Respondent :- Manoj Singh Hon'ble Dr. Devendra Kumar Arora,J.
Sri Manoj Singh, learned Counsel for the opposite party is reported to be ill.
Case is adjourned.
List again.
Order Date :- 16.10.2015 Arvind