Allahabad High Court
State Of U.P. vs Mahesh Kumar Chauhan on 15 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- GOVERNMENT APPEAL No. - 2992 of 2015 Appellant :- State Of U.P. Respondent :- Mahesh Kumar Chauhan Counsel for Appellant :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Record of the court below has not yet been received. The report of service from Chief Judicial Magistrate, Moradabad is still awaited.
Let a reminder be sent to the Chief Judicial Magistrate, Moradabad for submitting his report within four weeks.
The matter shall be listed next on 18.11.2015.
Order Date :- 15.10.2015 Ashish Pd.