Shiv Om vs State Of U.P.

Citation : 2015 Latest Caselaw 3285 ALL
Judgement Date : 15 October, 2015

Allahabad High Court
Shiv Om vs State Of U.P. on 15 October, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL No. - 4050 of 2015
 

 
Appellant :- Shiv Om
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Gaurav Kakkar
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the request of learned counsel for the appellant.

List in the month of January, 2016.

Order Date :- 15.10.2015 Ashish Pd.