Allahabad High Court
Smt. Usha Devi vs The State Of U.P.Thru ... on 15 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 5072 of 2002 Petitioner :- Smt. Usha Devi Respondent :- The State Of U.P.Thru Princ.Secy.,Home (Police) Deptt.,Lko. Counsel for Petitioner :- Manjive Shukla Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
At the request of learned Standing Counsel,list this case on 3.11.2015.
Order Date :- 15.10.2015 MH/-