Allahabad High Court
Bhaiye @ Farid @ Rafique vs State Of U.P. on 15 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 3836 of 2015 Appellant :- Bhaiye @ Farid @ Rafique Respondent :- State Of U.P. Counsel for Appellant :- Shailendra Prakash Pandey Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Learned counsel for the appellant seeks adjournment.
The case is adjourned to January, 2016.
Order Date :- 15.10.2015 Ashish Pd.