Allahabad High Court
Munna Lal And Another vs State Of U.P. on 15 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 4038 of 2015 Appellant :- Munna Lal And Another Respondent :- State Of U.P. Counsel for Appellant :- Rahul Saxena Counsel for Respondent :- Govt.Advocate,Mohammad Asif Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on the request of learned counsel for the appellant.
List in the month of January, 2016.
Order Date :- 15.10.2015 Ashish Pd.