Allahabad High Court
Guddu vs The State Of U.P. on 15 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 194 of 2015 Applicant :- Guddu Opposite Party :- The State Of U.P. Counsel for Applicant :- Narendra Gupta Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
As prayed list in the next cause list.
Order Date :- 15.10.2015 A.