Allahabad High Court
Babloo @ Deshraj vs State Of U.P. on 15 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- JAIL APPEAL No. - 7340 of 2010 Appellant :- Babloo @ Deshraj Respondent :- State Of U.P. Counsel for Appellant :- From Jail,Shashi Kant Pandey Counsel for Respondent :- A.G.A. Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Nobody is present to press this appeal.
Let the appeal be listed after four weeks.
Order Date :- 15.10.2015 Ashish Pd.