Allahabad High Court
Umesh Kumar Yadav vs State Of U.P. on 14 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6161 of 2015 Applicant :- Umesh Kumar Yadav Opposite Party :- State Of U.P. Counsel for Applicant :- Mukesh Kumar Tewari,Vishwa Nath Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted ten days time to file rejoinder affidavit.
List thereafter.
Order Date :- 14.10.2015 A.