Momin vs State Of U.P.

Citation : 2015 Latest Caselaw 3212 ALL
Judgement Date : 14 October, 2015

Allahabad High Court
Momin vs State Of U.P. on 14 October, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 568 of 2015
 

 
Appellant :- Momin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kapil Tyagi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on illness slip of Sri Kapil Tyagi, learned counsel for the appellant.

List in the month of January, 2016.

Order Date :- 14.10.2015 Ashish Pd.