Allahabad High Court
Momin vs State Of U.P. on 14 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL DEFECTIVE No. - 568 of 2015 Appellant :- Momin Respondent :- State Of U.P. Counsel for Appellant :- Kapil Tyagi Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on illness slip of Sri Kapil Tyagi, learned counsel for the appellant.
List in the month of January, 2016.
Order Date :- 14.10.2015 Ashish Pd.