Allahabad High Court
Desh Raj vs State Of U.P. on 14 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 6176 of 2015 Applicant :- Desh Raj Opposite Party :- State Of U.P. Counsel for Applicant :- Anil Kumar Sharma Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.
List thereafter.
Order Date :- 14.10.2015 A.