Allahabad High Court
Rajendra @ Raju vs State Of U.P. on 14 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL DEFECTIVE No. - 237 of 2010 Appellant :- Rajendra @ Raju Respondent :- State Of U.P. Counsel for Appellant :- Birendra Singh,Arvind Kumar Dohrey Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on illness slip of Sri Birendra Singh, learned counsel for the appellant.
List in the month of January, 2016.
Order Date :- 14.10.2015 Ashish Pd.