Rajendra @ Raju vs State Of U.P.

Citation : 2015 Latest Caselaw 3199 ALL
Judgement Date : 14 October, 2015

Allahabad High Court
Rajendra @ Raju vs State Of U.P. on 14 October, 2015
Bench: Arun Tandon, Vipin Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 237 of 2010
 

 
Appellant :- Rajendra @ Raju
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Birendra Singh,Arvind Kumar Dohrey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on illness slip of Sri Birendra Singh, learned counsel for the appellant.

List in the month of January, 2016.

Order Date :- 14.10.2015 Ashish Pd.