Allahabad High Court
Ram Charan vs State Of U.P. on 14 October, 2015
Bench: Arun Tandon, Vipin Sinha
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 5333 of 2013 Appellant :- Ram Charan Respondent :- State Of U.P. Counsel for Appellant :- Mannu Chaudhary Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on the request of learned counsel for the appellant.
List in the month of January, 2016.
Order Date :- 14.10.2015 Ashish Pd.