Mahesh vs State Of U.P.

Citation : 2015 Latest Caselaw 3192 ALL
Judgement Date : 14 October, 2015

Allahabad High Court
Mahesh vs State Of U.P. on 14 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9187 of 2015
 

 
Applicant :- Mahesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Narendra Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted three weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter. 

Order Date :- 14.10.2015 A.