Allahabad High Court
Smt. Sunita Singh & Tohers vs Tejender Singh & Another on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 1486 of 2008 Appellant :- Smt. Sunita Singh & Tohers Respondent :- Tejender Singh & Another Counsel for Appellant :- R.K. Mishra Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.
Order Date :- 13.10.2015 Lbm/-