Allahabad High Court
Maharaj Singh vs Smt. Taravati & Another on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 1476 of 2008 Appellant :- Maharaj Singh Respondent :- Smt. Taravati & Another Counsel for Appellant :- Bijai Prakash Tiwari Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.
Order Date :- 13.10.2015 Lbm/-