Allahabad High Court
Smt. Rehana Begum & Others vs Smt. Farzana Begum & Others on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 1441 of 2008 Appellant :- Smt. Rehana Begum & Others Respondent :- Smt. Farzana Begum & Others Counsel for Appellant :- Y.S. Saxena Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
1. It is reported that cases of Sri Y.S.Saxena, learned counsel for the appellant are adjourned up to 15.10.2015.
2. List after adjournment.
Order Date :- 13.10.2015 Lbm/-