Allahabad High Court
Prakash Chand Tyagi And Others vs The Oriental Insurance Company ... on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 2310 of 2008 Appellant :- Prakash Chand Tyagi And Others Respondent :- The Oriental Insurance Company Ltd.And Others Counsel for Appellant :- S.D.Ojha Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.
Order Date :- 13.10.2015 Lbm/-