Allahabad High Court
Geeta Devi And Others vs Kusum Raijada And Another on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 2299 of 2008 Appellant :- Geeta Devi And Others Respondent :- Kusum Raijada And Another Counsel for Appellant :- Anand Kumar Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.
Order Date :- 13.10.2015 Lbm/-