Jairam Dwivedi & Another vs Dinesh Kumar & Ohters

Citation : 2015 Latest Caselaw 3158 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Jairam Dwivedi & Another vs Dinesh Kumar & Ohters on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1322 of 2008
 

 
Appellant :- Jairam Dwivedi & Another
 
Respondent :- Dinesh Kumar & Ohters
 
Counsel for Appellant :- Rakesh Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Shamsher Bahadur Singh,J.

1.     Heard.

2.      Admit.

3.     Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week. 

Order Date :- 13.10.2015 Lbm/-