Allahabad High Court
Sabir Hussain vs State Of U.P. And 3 Others on 13 October, 2015
Bench: Vikram Nath, Amar Singh Chauhan
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- CRIMINAL MISC. WRIT PETITION No. - 19130 of 2015 Petitioner :- Sabir Hussain Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- D.R. Chaudhary,Sanjay Dwivedi Counsel for Respondent :- Govt.Advocate,Navneet Kumar Mishra Hon'ble Vikram Nath,J.
Hon'ble Amar Singh Chauhan,J.
List after two weeks.
Interim order granted earlier shall continue till the next date of listing.
Order Date :- 13.10.2015 RPS