Allahabad High Court
Ram Singh vs Ratan Deep Singh & Another on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 1370 of 2008 Appellant :- Ram Singh Respondent :- Ratan Deep Singh & Another Counsel for Appellant :- Triloki Nath Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
1. Issue notice to the appellant to engage another counsel.
2. List after service of notice.
Order Date :- 13.10.2015 Lbm/-