Allahabad High Court
Umesh Kumar Prajapati vs The State on 13 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7759 of 2015 Applicant :- Umesh Kumar Prajapati Opposite Party :- The State Counsel for Applicant :- Romit Seth,Stuti Mittal Counsel for Opposite Party :- Govt. Advocate,Vinod Kumar Hon'ble Bachchoo Lal,J.
Learned counsel for the complainant Sri Vinod Kumar has sent illness slip.
List in the next cause list.
Order Date :- 13.10.2015 A.