Allahabad High Court
State Of U.P. vs Rakesh & Another on 13 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?SuCourt No. - 11 Case :- U/S 378 CR.P.C. No. - 168 of 2015 Applicant :- State Of U.P. Opposite Party :- Rakesh & Another Counsel for Applicant :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Summon the lower court's record within a period of four weeks from today.
List thereafter.
Order Date :- 13.10.2015 A.