Allahabad High Court
Babban Ram vs State Of U.P. Thru Prin.Secy. Home ... on 13 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 10233 of 2006 Petitioner :- Babban Ram Respondent :- State Of U.P. Thru Prin.Secy. Home & 3 Ors. Counsel for Petitioner :- Amit Bose Counsel for Respondent :- C.S.C. Hon'ble Dr. Devendra Kumar Arora,J.
List on 16.11.2015 alongwith connected writ petition.
Order Date :- 13.10.2015 MH/-