Allahabad High Court
A.K.Singh vs State Of U.P. on 13 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4124 of 2015 Applicant :- A.K.Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Dinesh Kr. Sharma,Vishwa Nath Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned counsel for the applicant prays for and is granted one week time to file rejoinder affidavit.
List thereafter.
Order Date :- 13.10.2015 A.