Allahabad High Court
Smt.Raj Kumari And Another vs Nirdosh Kumar And Another on 13 October, 2015
Bench: Sudhir Agarwal, Shamsher Bahadur Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL FROM ORDER No. - 2300 of 2008 Appellant :- Smt.Raj Kumari And Another Respondent :- Nirdosh Kumar And Another Counsel for Appellant :- Jitendra Pal Singh Hon'ble Sudhir Agarwal,J.
Hon'ble Shamsher Bahadur Singh,J.
1. Heard.
2. Admit.
3. Issue notice to respondents returnable at an early date. Call for the record of court below. Steps be taken within a week.
Order Date :- 13.10.2015 Lbm/-