Allahabad High Court
Rajendra Prasad Awasthi & Anr. ... vs Director, Secondary Education & 4 ... on 13 October, 2015
Bench: Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2344 of 2008 Petitioner :- Rajendra Prasad Awasthi & Anr. [Objection Filed] Respondent :- Director, Secondary Education & 4 Ors. Counsel for Petitioner :- Amrendra Kumar Bajpai Counsel for Respondent :- C.S.C.,B.K. Singh Hon'ble Dr. Devendra Kumar Arora,J.
At the request of the learned Counsel for the petitioner, the case is adjourned.
List on 20.11.2015 alongwith other connected matters.
Order Date :- 13.10.2015 MH/-