Allahabad High Court
Shabbir Khan vs State Of U.P. on 13 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9169 of 2015 Applicant :- Shabbir Khan Opposite Party :- State Of U.P. Counsel for Applicant :- Amrendra Singh Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted two weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List on 17.11.2015.
Order Date :- 13.10.2015 A.