Allahabad High Court
Farooq vs State Of U.P. on 13 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8876 of 2015 Applicant :- Farooq Opposite Party :- State Of U.P. Counsel for Applicant :- Pramesh Kumar Jaiswal Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Put up before the appropriate bench on 15.10.2015.
Order Date :- 13.10.2015 A.