Farooq vs State Of U.P.

Citation : 2015 Latest Caselaw 3129 ALL
Judgement Date : 13 October, 2015

Allahabad High Court
Farooq vs State Of U.P. on 13 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8876 of 2015
 

 
Applicant :- Farooq
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pramesh Kumar Jaiswal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Put up before the appropriate  bench on 15.10.2015.

Order Date :- 13.10.2015 A.