Allahabad High Court
Shahnaz Khan (Major-B.C.) vs The State Of U.P.& Another on 12 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 7677 of 2013 Applicant :- Shahnaz Khan (Major-B.C.) Opposite Party :- The State Of U.P.& Another Counsel for Applicant :- Nadeem Murtaza,Syed Fazal Abbas Rizvi Counsel for Opposite Party :- Govt.Advocate,R P Mishra Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 12.10.2015 A.