Allahabad High Court
Radhey @ Radheyshyam vs State Of U.P. on 12 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4764 of 2013 Applicant :- Radhey @ Radheyshyam Opposite Party :- State Of U.P. Counsel for Applicant :- Dharam Trivedi,Shrawan Kumar Verma,Upendra Sharma Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted one week further time to file counter affidavit.
List thereafter.
Order Date :- 12.10.2015 A.