Vinay Kumar Singh vs State Of U.P.

Citation : 2015 Latest Caselaw 3097 ALL
Judgement Date : 12 October, 2015

Allahabad High Court
Vinay Kumar Singh vs State Of U.P. on 12 October, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 4322 of 2014
 

 
Applicant :- Vinay Kumar Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sanjay Tripathi,Atul Verma
 
Counsel for Opposite Party :- Govt. Advocate,Arun Sinha
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant, list in the next cause list.

Order Date :- 12.10.2015 A.