Allahabad High Court
Vinay Kumar Singh vs State Of U.P. on 12 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 4322 of 2014 Applicant :- Vinay Kumar Singh Opposite Party :- State Of U.P. Counsel for Applicant :- Sanjay Tripathi,Atul Verma Counsel for Opposite Party :- Govt. Advocate,Arun Sinha Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 12.10.2015 A.