Allahabad High Court
Munna vs The State Of U.P. on 12 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 3745 of 2014 Applicant :- Munna Opposite Party :- The State Of U.P. Counsel for Applicant :- Bhagwati Prasad Nigam Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 12.10.2015 A.