Allahabad High Court
Master Harshit Bodhani Throu ... vs State Of ... on 12 October, 2015
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 272 of 2015 Petitioner :- Master Harshit Bodhani Throu Mother (Kanishka) & Anr. Respondent :- State Of U.P.Throu.Prin.Secy.Home Sachivalay Lko.And Ors. Counsel for Petitioner :- Amrit Preet Singh,Prabhjot Kumar Counsel for Respondent :- Govt.Advocate,P.S. Mehra Hon'ble Bachchoo Lal,J.
Counter affidavit has been filed on behalf of the opposite party no.4, be taken on record.
Learned counsel for the petitioner Amrit Preet Singh has sent illness slip.
List in the next cause list.
Order Date :- 12.10.2015 A.